Mamta Sethi And ors Vs Small Industries Development Bank Of India And Ors

Debts Recovery Appellate Tribunal, Delhi 9 Nov 2020 Appeal No. 478 Of 2019 (2020) 11 DRAT CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 478 Of 2019

Hon'ble Bench

P.K. Bhasin, J

Advocates

Ravi Data, Ravi Gupta, Mahip Datta Parashar

Final Decision

Dismissed

Acts Referred
  • Limitation Act, 1963 - Article 123
  • Code Of Civil Procedure, 1908 - Order 9 Rule 13
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 25(a-d)
  • Code Of Criminal Procedure, 1973 - Section 340

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 DRAT CK 0003
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: Ravi Data, Ravi Gupta, Mahip Datta Parashar
  • Result: Dismissed
Referenced Acts & Sections
  • Limitation Act, 1963 - Article 123
  • Code Of Civil Procedure, 1908 - Order 9 Rule 13
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 25(a-d)
  • Code Of Criminal Procedure, 1973 - Section 340
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