Naresh Kumar Aggarwal Vs State Bank Of Patiala

Debt Recovery Appellate Tribunal, Delhi 25 Sep 2013 Appeal No. 218 Of 2000 (2013) 09 DRAT CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 218 Of 2000

Hon'ble Bench

S.N.H. Zaidi, J

Advocates

K. Kumar, Sanjiv Kakra, Bharat Arora

Final Decision

Disposed Of

Acts Referred
  • Recovery Of Debts And Bankruptcy, Insolvency Resolution And Bankruptcy Of Individuals And Partnership Firms Act, 1993 - Section 21
  • Code Of Civil Procedure, 1908 - Section 34, Order 9 Rule 13

Judgement Text

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Case Metadata
  • Ck Citation: (2013) 09 DRAT CK 0005
  • Coram: S.N.H. Zaidi, J
  • Bench: Single Bench
  • Advocates: K. Kumar, Sanjiv Kakra, Bharat Arora
  • Result: Disposed Of
Referenced Acts & Sections
  • Recovery Of Debts And Bankruptcy, Insolvency Resolution And Bankruptcy Of Individuals And Partnership Firms Act, 1993 - Section 21
  • Code Of Civil Procedure, 1908 - Section 34, Order 9 Rule 13
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