Canara Bank Vs S.K.S. Beverages And Ors.

Debts Recovery Appellate Tribunal, Delhi 16 Nov 2012 Miscellaneous Appeal No. 359 Of 2011 (2012) 11 DRAT CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 359 Of 2011

Hon'ble Bench

S.N.H. Zaidi, J

Advocates

Seema Gupta, Jos Chiramel

Final Decision

Dismissed

Acts Referred
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(25), 22

Judgement Text

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Case Metadata
  • Citation: (2013) 3 BC 22
  • Ck Citation: (2012) 11 DRAT CK 0004
  • Coram: S.N.H. Zaidi, J
  • Bench: Single Bench
  • Advocates: Seema Gupta, Jos Chiramel
  • Result: Dismissed
Referenced Acts & Sections
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(25), 22
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