Coventry Coil-O-Matic (Haryana) Ltd. Vs Alchemist Asset Reconstruction Company Ltd. And Ors.

Debts Recovery Appellate Tribunal, Delhi 6 Aug 2012 Miscellaneous Appeal No. 273 Of 2012 [In Original Application No. 57 Of 2008 (Delhi-I)] (2012) 08 DRAT CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 273 Of 2012 [In Original Application No. 57 Of 2008 (Delhi-I)]

Hon'ble Bench

S.N.H. Zaidi, J

Advocates

Sunil Goel, S.L. Gupta, Virender Negi

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 195, 195(1)(b), 195(10)(b), 340
  • Indian Penal Code, 1860 - Section 191, 193, 193(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2012) 08 DRAT CK 0005
  • Coram: S.N.H. Zaidi, J
  • Bench: Single Bench
  • Advocates: Sunil Goel, S.L. Gupta, Virender Negi
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 195, 195(1)(b), 195(10)(b), 340
  • Indian Penal Code, 1860 - Section 191, 193, 193(1)(b)
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