UCO Bank Vs Madhusudan Milk Products (P.) Ltd. And Ors.

Debts Recovery Appellate Tribunal, Delhi 27 May 2011 Appeal Nos. 251, 143 Of 2010 (2011) 05 DRAT CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Nos. 251, 143 Of 2010

Hon'ble Bench

J.M. Malik, J

Final Decision

Disposed Of

Acts Referred
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2), 8(6)
  • Code Of Civil Procedure, 1908 - Order 21 Rule 90, Order 21 Rule 90(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(8)

Judgement Text

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Case Metadata
  • Citation: (2011) 4 BC 155
  • Ck Citation: (2011) 05 DRAT CK 0003
  • Coram: J.M. Malik, J
  • Bench: Single Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2), 8(6)
  • Code Of Civil Procedure, 1908 - Order 21 Rule 90, Order 21 Rule 90(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(8)
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