Usha India Ltd. Vs Indian Bank And Ors.

Debts Recovery Appellate Tribunal, Delhi 2 Dec 2010 Miscellaneous Appeal No. 231 Of 2009 (2010) 12 DRAT CK 0025
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 231 Of 2009

Hon'ble Bench

J.M. Malik, J

Final Decision

Dismissed

Acts Referred
  • Debts Recovery Tribunal (Procedure) Rules, 1993 - Rule 7

Judgement Text

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Case Metadata
  • Citation: (2011) 2 BC 184
  • Ck Citation: (2010) 12 DRAT CK 0025
  • Coram: J.M. Malik, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Debts Recovery Tribunal (Procedure) Rules, 1993 - Rule 7
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