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M.S. Siddhu And Ors. Vs Corporation Bank And Ors.

Case No: Appeal No. 185 Of 2008 [In Second Appeal No. 43 Of 2008 (Delhi-III)]

Date of Decision: Oct. 18, 2010

Acts Referred: Registration Act, 1908 — Section 48#Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)(d), 13(8)#Transfer Of Property Act, 1882 — Section 48

Hon'ble Judges: J.M. Malik, J

Bench: Single Bench

Advocate: Gopal Chandra, H.C. Kapoor, V.P.S. Ahluwalia

Final Decision: Dismissed

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