Naresh Kumar Aggarwal Vs State Bank Of Patiala And Ors.

Debts Recovery Appellate Tribunal, Delhi 14 Sep 2010 Appeal No. 218 Of 2000 (2010) 09 DRAT CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 218 Of 2000

Hon'ble Bench

J.M. Malik, J

Advocates

K. Kumar, Bakshi Uday Dip Singh, Sanjiv Kakra

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Order 22(4)(4), Order 9 Rule 13, Order 9 Rule 6, Order 39 Rule 3

Judgement Text

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Case Metadata
  • Citation: (2010) 4 BC 18
  • Ck Citation: (2010) 09 DRAT CK 0011
  • Coram: J.M. Malik, J
  • Bench: Single Bench
  • Advocates: K. Kumar, Bakshi Uday Dip Singh, Sanjiv Kakra
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Order 22(4)(4), Order 9 Rule 13, Order 9 Rule 6, Order 39 Rule 3
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