Vijay Kumar Bharti And Anr. Vs Authorized Officer, Bank Of Baroda And Ors.

Debts Recovery Appellate Tribunal, Allahabad 5 Jan 2021 Appeal Dy. No. 226, 227 Of 2020 (2021) 01 DRAT CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Dy. No. 226, 227 Of 2020

Hon'ble Bench

R.S. Kulhari, J

Advocates

S.K. Gupta, Arif Iqbal, Alok Rai

Final Decision

Dismissed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 DRAT CK 0007
  • Coram: R.S. Kulhari, J
  • Bench: Single Bench
  • Advocates: S.K. Gupta, Arif Iqbal, Alok Rai
  • Result: Dismissed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14
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