Bank Of India Vs Arun Kumar Verma

Debts Recovery Appellate Tribunal, Allahabad 4 Feb 2020 Appeal Sr. No. 265 Of 2018 (2020) 02 DRAT CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Sr. No. 265 Of 2018

Hon'ble Bench

R.S. Kulhari, J

Advocates

P.K. Bajpai, Manish Kishor

Final Decision

Allowed

Acts Referred
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 14, 18

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 02 DRAT CK 0010
  • Coram: R.S. Kulhari, J
  • Bench: Single Bench
  • Advocates: P.K. Bajpai, Manish Kishor
  • Result: Allowed
Referenced Acts & Sections
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 14, 18
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