State Bank Of India And Anr. Vs M/s ANK Restobars Pvt. Ltd., And Ors.

Debts Recovery Appellate Tribunal, Allahabad 16 Jul 2019 Appeal Sr. No. 192, 194 Of 2018 (2019) 07 DRAT CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Sr. No. 192, 194 Of 2018

Hon'ble Bench

R.S. Kulhari, J

Advocates

P.K. Gupta, V.D. Chauhan, Dharam Deo, Raman Mishra

Final Decision

Dismissed

Acts Referred
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(6), 9(1)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3-A), 13(4), 14, 18

Judgement Text

Translate:
From The Blog
Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”
Nov
05
2025

Court News

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”
Read More
Delhi High Court Upholds Landlord Heirs’ Rights, Orders Eviction of Sub-Tenants in Ownership Dispute
Nov
05
2025

Court News

Delhi High Court Upholds Landlord Heirs’ Rights, Orders Eviction of Sub-Tenants in Ownership Dispute
Read More