Nainital Bank Ltd Vs Melar Health Care Pvt. Ltd. And Ors.

Debts Recovery Appellate Tribunal, Allahabad 9 Feb 2021 Appeal Dy. No. 463 Of 2019 (2021) 02 DRAT CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Dy. No. 463 Of 2019

Hon'ble Bench

R.S. Kulhari, J

Advocates

Rakesh Mishra, Utkarsh Singh, A.K. Pal, Sandeep Arora

Final Decision

Allowed

Acts Referred
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 02 DRAT CK 0003
  • Coram: R.S. Kulhari, J
  • Bench: Single Bench
  • Advocates: Rakesh Mishra, Utkarsh Singh, A.K. Pal, Sandeep Arora
  • Result: Allowed
Referenced Acts & Sections
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18
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