M/s KMC Plastochem & Ors. Vs Canara Bank

Case No: Misc. Application Dy. No. 439 Of 2021

Date of Decision: July 13, 2022

Acts Referred: Recovery Of Debts And Bankruptcy Act, 1993 — Section 17A(2)

Hon'ble Judges: R. D. Khare, Chairperson

Bench: Single Bench

Advocate: Abhay Kumar Singh

Final Decision: Dismissed