M/s Accurate Deal & Anr Vs HDFC Bank Ltd & Anr

Debts Recovery Appellate Tribunal, Mumbai Bench 5 Jan 2023 I.A. No. 217 Of 2018 (WoD) In Misc. Appeal No. 33 Of 2018 (2023) 01 DRAT CK 0013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 217 Of 2018 (WoD) In Misc. Appeal No. 33 Of 2018

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Sunil Kadam, Aparna Jagtap, Uma Fadia

Final Decision

Disposed Of

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 17, 17(1), 18(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 01 DRAT CK 0013
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Sunil Kadam, Aparna Jagtap, Uma Fadia
  • Result: Disposed Of
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 17, 17(1), 18(1)
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