M/s Rajlabdhi Infrastructure Pvt. Ltd. & Ors Vs Authorised Officer, Union Bank of India

Debts Recovery Appellate Tribunal, Mumbai Bench 2 Feb 2023 I.A. No. 47 Of 2023 (WoD) In Appeal on Diary No. 102 Of 2023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 47 Of 2023 (WoD) In Appeal on Diary No. 102 Of 2023

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Guarang Kinkhabwala, Dhrumit D. Chauhan, Rohit Gupta, Vastal Gosalia, Anshul Lalchanddani, A.S. Panesar

Final Decision

Dismissed

Acts Referred

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)

Judgement Text

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Case Metadata
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Guarang Kinkhabwala, Dhrumit D. Chauhan, Rohit Gupta, Vastal Gosalia, Anshul Lalchanddani, A.S. Panesar
  • Result: Dismissed
Referenced Acts & Sections

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)

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