Punjab National Bank Vs Reliance Corporate It Park

Debts Recovery Appellate Tribunal, Kolkata Bench 21 Jun 2023 Regular Appeal No. 86 Of 2019 (2023) 06 DRAT CK 0020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Appeal No. 86 Of 2019

Hon'ble Bench

Anil Kumar Srivastava, Chairperson

Advocates

Sanjana Nandi, A. K. Dhandhania, Sweta Mishra, Soumo Mukherjee,

Final Decision

Allowed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 1 Rule 10
  • Recovery of Debts and Bankruptcy Act 1993 - Section 19
  • Transfer of Property Act 1882 - Section 58

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 06 DRAT CK 0020
  • Coram: Anil Kumar Srivastava, Chairperson
  • Bench: Single Bench
  • Advocates: Sanjana Nandi, A. K. Dhandhania, Sweta Mishra, Soumo Mukherjee,
  • Result: Allowed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 1 Rule 10
  • Recovery of Debts and Bankruptcy Act 1993 - Section 19
  • Transfer of Property Act 1882 - Section 58
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