M/s Raviputram Oil Mills Vs UCO Bank

Debts Recovery Appellate Tribunal, Allahabad Bench 17 Jan 2025 Appeal Dv. No. 627 Of 2023 (2025) 01 DRAT CK 0577
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Dv. No. 627 Of 2023

Hon'ble Bench

R. D. Khare, Chairperson

Advocates

Shadab Alam, P.K. Gupta, Ankur Gupta, Sanjay Shankar Pandey

Final Decision

Disposed Of

Acts Referred
  • Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18
  • Security Interest (Enforcement) Rules, 2002 - Rule 3, 8(1), 8(2), 8(6)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2025) 01 DRAT CK 0577
  • Coram: R. D. Khare, Chairperson
  • Bench: Single Bench
  • Advocates: Shadab Alam, P.K. Gupta, Ankur Gupta, Sanjay Shankar Pandey
  • Result: Disposed Of
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18
  • Security Interest (Enforcement) Rules, 2002 - Rule 3, 8(1), 8(2), 8(6)
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