Sunil Prabhudas Patel & Ors Vs RBL Bank Ltd. & Ors

Debts Recovery Appellate Tribunal, Mumbai Bench 10 Jan 2025 Appeal No. 41 Of 2023 (2025) 01 DRAT CK 0353
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal No. 41 Of 2023

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Sandeep Bhatt, Meghnath Navlani, Sunita Rawat, Shashikant Gaikwad

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DRAT CK 0353
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Sandeep Bhatt, Meghnath Navlani, Sunita Rawat, Shashikant Gaikwad
  • Result: Dismissed
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