Ramesh K. Bathija Vs Punjab National Bank & Ors

Debts Recovery Appellate Tribunal, Mumbai Bench 8 Jan 2025 Misc. Appeal No. 217 Of 2012 (2025) 01 DRAT CK 0241
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Appeal No. 217 Of 2012

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Bhushan Walimbe, Dharmendra D. Jadhav, Pankaj Vijayan, Charles De�souza, Yash Kataria, M/s Mahomedbhai & Co.

Final Decision

Dismissed

Acts Referred
  • Recovery Of Debts And Bankruptcy Act, 1993 - Section 2(g)

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DRAT CK 0241
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Bhushan Walimbe, Dharmendra D. Jadhav, Pankaj Vijayan, Charles De�souza, Yash Kataria, M/s Mahomedbhai & Co.
  • Result: Dismissed
Referenced Acts & Sections
  • Recovery Of Debts And Bankruptcy Act, 1993 - Section 2(g)
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