Bijoy. S Vs Authorised Officer

Debts Recovery Tribunal-1, Ernakulam 11 Feb 2019 Securitisation Application No. 648 Of 2012 (2019) 02 DRT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Securitisation Application No. 648 Of 2012

Hon'ble Bench

N. Somasundaar, Presiding Officer

Advocates

K.S. Dilip, K.T. Shyamkumar

Final Decision

Dismissed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 13(3A), 17(1), 17(3), 31(i)
  • Security Interest (Enforcement) Rules, 2002 - Rule 3A

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 DRT CK 0002
  • Coram: N. Somasundaar, Presiding Officer
  • Bench: Single Bench
  • Advocates: K.S. Dilip, K.T. Shyamkumar
  • Result: Dismissed
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 13(3A), 17(1), 17(3), 31(i)
  • Security Interest (Enforcement) Rules, 2002 - Rule 3A
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