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Debts Recovery Tribunal-1, Ernakulam 22 Jan 2019 Securitisation Application No. 206 Of 2018 (2019) 01 DRT CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Securitisation Application No. 206 Of 2018

Hon'ble Bench

N. Somasundaar, Presiding Officer

Advocates

Raynold Fernandez, Dileep Chandran

Final Decision

Dismissed

Acts Referred
  • Transfer Of Property Act, 1882 - Section 65, 65(a), 65(b)
  • Specific Relief Act, 1963 - Section 31

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 01 DRT CK 0011
  • Coram: N. Somasundaar, Presiding Officer
  • Bench: Single Bench
  • Advocates: Raynold Fernandez, Dileep Chandran
  • Result: Dismissed
Referenced Acts & Sections
  • Transfer Of Property Act, 1882 - Section 65, 65(a), 65(b)
  • Specific Relief Act, 1963 - Section 31
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