M/s Jitendra Pukhraj Jain Vs National Stock Exchange Of India Limited

Securities Appellate Tribunal Mumbai 17 Nov 2020 Appeal No. 390 Of 2020 (2020) 11 SEBI CK 0064
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 390 Of 2020

Hon'ble Bench

Tarun Agarwala Presiding Officer; Dr. C.K.G. Nair Member; M.T. Joshi, J

Advocates

Rajesh Khandelwal, Vishal Kanade, Sachin Chandarana, Rashid Boatwalla, Rahul Jain, Pruthvi Dhinoja, Manilal Kher Ambalal

Acts Referred
  • Securities Contracts (Regulation) Rules, 1957 - Rule 8(3)(f)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 SEBI CK 0064
  • Coram: Tarun Agarwala Presiding Officer; Dr. C.K.G. Nair Member; M.T. Joshi, J
  • Bench: Full Bench
  • Advocates: Rajesh Khandelwal, Vishal Kanade, Sachin Chandarana, Rashid Boatwalla, Rahul Jain, Pruthvi Dhinoja, Manilal Kher Ambalal
Referenced Acts & Sections
  • Securities Contracts (Regulation) Rules, 1957 - Rule 8(3)(f)
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