G.V. Films Ltd And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 10 Nov 2020 Miscellaneous Application. No. 254 Of 2020, Appeal No. 168, 274 Of 2020 (2020) 11 SEBI CK 0089
Bench: Full Bench

Judgement Snapshot

Case Number

Miscellaneous Application. No. 254 Of 2020, Appeal No. 168, 274 Of 2020

Hon'ble Bench

Tarun Agarwala, Presiding Officer; Dr. C.K.G. Nair, Member; M.T. Joshi, J

Advocates

Sara Sancheti, Chirag Bhavsar, Harshad Vyas, Sean Wassoodew

Judgement Text

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Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2020) 11 SEBI CK 0089
  • Coram: Tarun Agarwala, Presiding Officer; Dr. C.K.G. Nair, Member; M.T. Joshi, J
  • Bench: Full Bench
  • Advocates: Sara Sancheti, Chirag Bhavsar, Harshad Vyas, Sean Wassoodew
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