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Meghalaya High Court 14 Aug 2018 Arbitration Petition No.1 of 2018 (2018) 08 MEG CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Arbitration Petition No.1 of 2018

Hon'ble Bench

MOHAMMAD YAQOOB MIR, CJ

Advocates

HL Shangreiso, S Roy, R Deb Nath

Final Decision

Disposed off

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 11(6a), 11, 12(5), 12

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 08 MEG CK 0011
  • Coram: MOHAMMAD YAQOOB MIR, CJ
  • Bench: Single Bench
  • Advocates: HL Shangreiso, S Roy, R Deb Nath
  • Result: Disposed off
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 11(6a), 11, 12(5), 12
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