State Of Meghalaya & Ors Vs Amon Rana & Ors

Meghalaya High Court 24 May 2019 Writ Appeal No. 3 Of 2019 (2019) 05 MEG CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 3 Of 2019

Hon'ble Bench

Mohammad Yaqoob Mir, CJ; H.S. Thangkhiew, J

Advocates

A Kumar, R Colney, R Gurung, A Paul

Final Decision

Disposed Off

Acts Referred
  • Constitution Of India, 1950 - Article 13(4), 14, 16, 25, 26, 226, 234, 368, 368(3)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2019) 05 MEG CK 0005
  • Coram: Mohammad Yaqoob Mir, CJ; H.S. Thangkhiew, J
  • Bench: Division Bench
  • Advocates: A Kumar, R Colney, R Gurung, A Paul
  • Result: Disposed Off
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 13(4), 14, 16, 25, 26, 226, 234, 368, 368(3)
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