Tngen Singh Basaiawmoit Vs State Of Meghalaya & Ors

Meghalaya High Court 23 Aug 2019 Writ Petition (C) No. 508 Of 2018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 508 Of 2018

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S.A. Sheikh, N.D. Chullai, A.H. Kharwanlang, R. Debnath

Final Decision

Disposed Off

Acts Referred

Indian Penal Code, 1860 — Section 406, 409, 465, 466, 468, 477(A)

Judgement Text

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Case Metadata
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S.A. Sheikh, N.D. Chullai, A.H. Kharwanlang, R. Debnath
  • Result: Disposed Off
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 406, 409, 465, 466, 468, 477(A)

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