Sudipta Dhar Vs State Of Meghalaya
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition (C) No. 43 Of 2017
Hon'ble Bench
H.S. Thangkhiew, J
Advocates
H.R. Nath, K.P. Bhattacharjee, D.K. Warjri
Acts Referred
Amended Assam Aided High And Higher Secondary Schools Employees Rules, 1965 — Rule 11#Constitution Of India, 1950 — Article 12, 30
Judgement Text
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