Tyrna Ryngat Vs State of Meghalaya & Ors

Meghalaya High Court 19 Oct 2019 Writ Petition (c) No. 343 of 2015 (2019) 10 MEG CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (c) No. 343 of 2015

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

G.S. Massar, R. Kharsyad, K. Khan, H. Abraham

Final Decision

Allowed

Acts Referred
  • Representation of the People Act, 1951 - Section 94
  • Meghalaya Services (Discipline & Appeal) Rules, 2011 - Rule 7 (ii), 7(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 10 MEG CK 0007
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: G.S. Massar, R. Kharsyad, K. Khan, H. Abraham
  • Result: Allowed
Referenced Acts & Sections
  • Representation of the People Act, 1951 - Section 94
  • Meghalaya Services (Discipline & Appeal) Rules, 2011 - Rule 7 (ii), 7(c)
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