Rita Singh Vs Union Of India & Ors.

Meghalaya High Court 9 Dec 2020 Writ Petition (c) No. 90 Of 2018 (2020) 12 MEG CK 0015
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (c) No. 90 Of 2018

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

S.D. Upadhaya, Dr. N. Mozika, J.I. Nongrum

Final Decision

Disposed Of

Acts Referred
  • Hindu Marriage Act, 1955 - Section 16

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 MEG CK 0015
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S.D. Upadhaya, Dr. N. Mozika, J.I. Nongrum
  • Result: Disposed Of
Referenced Acts & Sections
  • Hindu Marriage Act, 1955 - Section 16
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