Donbok Buam & 3 Ors Vs Superintendent of Police & Anr
Case No: Criminal Revision Petition No. 3, 4 of 2021
Date of Decision: Nov. 25, 2021
Acts Referred: Code Of Criminal Procedure, 1973 — Section 401, 407, 408#Indian Penal Code, 1860 — Section 34, 188, 477, 506#Khasi Syiemship (Administration Of Justice) Rules, 1950 — Rule 2, 14, 408#Constitution Of India, 1950 — Article 227
Hon'ble Judges: W. Diengdoh, J
Bench: Single Bench
Advocate: E. Nongbri, T.L. Jyrwa, R. Colney, P.S. Nongbri
Final Decision: Disposed Of