Komorrah Limestone Mining Company Limited & Anr Vs Union Of India & Ors

Meghalaya High Court At Shillong 27 Jun 2022 Writ Petition (C) No. 90 Of 2021 (2022) 06 MEG CK 0060
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 90 Of 2021

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

R. Dutta, K. Paul, T. Sutnga, Dr. N.Mozika, R. Colney

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2022) 06 MEG CK 0060
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: R. Dutta, K. Paul, T. Sutnga, Dr. N.Mozika, R. Colney
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