Bernadeth S. Sangma & Anr Vs G.H.A.D.C. & 3 Ors

Meghalaya High Court At Shillong 28 Jun 2022 Writ Petition (C) No. 70 Of 2017 (2022) 06 MEG CK 0066
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 70 Of 2017

Hon'ble Bench

W. Diengdoh, J

Advocates

A.G. Momin, S. Dey, K.Ch. Gautam

Final Decision

Disposed Of

Acts Referred
  • Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 - Section 8

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 MEG CK 0066
  • Coram: W. Diengdoh, J
  • Bench: Single Bench
  • Advocates: A.G. Momin, S. Dey, K.Ch. Gautam
  • Result: Disposed Of
Referenced Acts & Sections
  • Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 - Section 8
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