Nirmalya Bhattacharjee Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 26 Jul 2022 Writ Petition (C) No. 331 Of 2021 (2022) 07 MEG CK 0050
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 331 Of 2021

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

S. Sen, S. Shallam, S. Sahay, R. Colney

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 12, 14, 16

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 07 MEG CK 0050
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S. Sen, S. Shallam, S. Sahay, R. Colney
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 12, 14, 16
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