Mecilda Lyngdoh Vs Jacinta Jyrwa & Anr

Meghalaya High Court At Shillong 27 Sep 2022 First Appeal No. 2 Of 2021 (2022) 09 MEG CK 0039
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal No. 2 Of 2021

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

T. Sutnga, Dr. N. Mozika, M. Marwein

Judgement Text

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