Bistimorial Nongsiej Vs State Of Meghalaya & Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Revision Petition No. 11 Of 2019
Hon'ble Bench
W. Diengdoh, J
Advocates
A.S. Siddiqui, D. Hynniewta, K. Khan, K.P. Bhattacharjee, S. Sengupta
Final Decision
Disposed Of
Acts Referred
- Code Of Civil Procedure, 1908 - Section 80, 80(2), 115, 151
- Limitation Act, 1963 - Section 3
- Code Of Civil Procedure, 1908 - Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
- Constitution Of India, 1950 - Article 226, 227
- Limitation Act, 1963 - Article 56, 58, 59, 65, 110
Judgement Text
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