M/s Dharani Geotech Engineers & Anr Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 15 Dec 2022 Writ Appeal No. 42 Of 2022, Miscellaneous Case (Writ Appeal) No. 23 Of 2022 (2022) 12 MEG CK 0033
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 42 Of 2022, Miscellaneous Case (Writ Appeal) No. 23 Of 2022

Hon'ble Bench

Sanjib Banerjee, CJ; W. Diengdoh, J

Advocates

K. Saha, M. Prasad, A. Kumar, S. Sahay, A.H. Kharwanlang, S. Laloo

Final Decision

Dismissed/ Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 MEG CK 0033
  • Coram: Sanjib Banerjee, CJ; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: K. Saha, M. Prasad, A. Kumar, S. Sahay, A.H. Kharwanlang, S. Laloo
  • Result: Dismissed/ Disposed Of
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