Tara Biswakarma Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 17 Nov 2023 Writ Petition (C) No. 236 Of 2023 (2023) 11 MEG CK 0043
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 236 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

G.C. Marboh, I. Lyngwa, E.B. Passah

Judgement Text

Translate:

H.S. Thangkhiew, J

Ms G.C. Marboh, learned counsel for the petitioner prays for two weeks’ time for filing rejoinder affidavit.

Prayer is allowed.

List on December 6, 2023.

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