In Re: (Suo Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs

Meghalaya High Court At Shillong 21 Nov 2023 Public Interest Litigation No. 2, 8, 9, 14 Of 2022, 1 Of 2023 (2023) 11 MEG CK 0045
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 2, 8, 9, 14 Of 2022, 1 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J; W. Diengdoh, J

Advocates

A. Kumar, K. Khan, S. Sengupta, R. Colney, Dr. N. Mozika, S. Rumthao, S. Dey, S. Deb, S. Sharma

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MEG CK 0045
  • Coram: H.S. Thangkhiew, J; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: A. Kumar, K. Khan, S. Sengupta, R. Colney, Dr. N. Mozika, S. Rumthao, S. Dey, S. Deb, S. Sharma
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