Shngain Lamare Vs State Of Meghalaya

Meghalaya High Court At Shillong 12 Feb 2024 Criminal Revision Petition No. 15 Of 2023 (2024) 02 MEG CK 0032
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Revision Petition No. 15 Of 2023

Hon'ble Bench

B. Bhattacharjee, J

Advocates

B. Snaitang, K.P. Bhattacharjee

Judgement Text

Translate:

B. Bhattacharjee, J

Learned counsel appearing for the petitioner submits that an additional affidavit has already been filed and a copy of the same has been furnished to the learned State counsel. Petitioner prays that the matter may be taken up after two weeks.

Prayer allowed.

List this matter after 2(two) weeks.

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