Shaiju PV Vs Union Of India & 4 Ors.

Meghalaya High Court At Shillong 9 Jul 2024 Writ Petition (C) No. 221 Of 2018 (2024) 07 MEG CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 221 Of 2018

Hon'ble Bench

B. Bhattacharjee, J

Advocates

S. Thapa, Dr. N. Mozika, K. Gurung

Judgement Text

Translate:

B. Bhattacharjee, J

Mr. S. Thapa, learned counsel appearing on behalf of Mr. R. Jha, learned counsel for the petitioner prays for grant of sometime. Learned DSGI appearing for the respondent has no objection,

Prayer allowed.

List this matter after 2(two) weeks.

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