Ayub Ali Vs State Of Meghalaya

Meghalaya High Court At Shillong 31 Jul 2024 Bail Application No. 31 Of 2024 (2024) 07 MEG CK 0066
Bench: Single Bench

Judgement Snapshot

Case Number

Bail Application No. 31 Of 2024

Hon'ble Bench

W. Diengdoh, J

Advocates

M.M. Zaman, N.J. Dutta, S. Shyam

Judgement Text

Translate:

W. Diengdoh, J

On prayer made by the parties, in view of the matter dealing with the issue in question i.e. the applicability of the old Code or the new Code, the same which is pending before the Division Bench of this Court which will decide the procedure to be followed in this case, this matter is adjourned. List the same on 08.08.2024.

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