Mayalang Lyngdoh & Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 1 Aug 2024 Writ Petition (C). No. 171 Of 2022 (2024) 08 MEG CK 0003
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 171 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

D. Hynniewta, Z.E. Nongkynrih

Judgement Text

Translate:

H.S. Thangkhiew, J

Ms. Z.E.Nongkynrih, learned GA has informed the Court that the representation filed by the writ petitioner has since been disposed of by an order dated 11th July, 2024, copy whereof has been produced before the Court today.

Mr. D.Hynniewta, learned counsel for the petitioner prays that he may be allowed one week’s time to obtain instructions. Prayer is allowed.

List this matter on 09-08-2024.

Copy of the order is made part of the record.

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