Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors

Meghalaya High Court At Shillong 11 Sep 2024 Public Interest Litigation No. 11 Of 2022 (2024) 09 MEG CK 0017
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 11 Of 2022

Hon'ble Bench

H.S. Thangkhiew, J; B. Bhattacharjee

Advocates

S. Panthi, S. Sengupta, K. Khan, A.H. Kharwanlang

Judgement Text

Translate:

 

A detailed status report as allowed by the order dated 27.08.2024 has been submitted by the Project Director, National Highways Authority of India and the same is taken on record.

Mr. S. Panthi, learned Amicus prays that he may be allowed some time to examine the same and file a response.

Prayer is allowed.

List the matter on 03.10.2024 for further orders and response by the Amicus.

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Case Metadata
  • Ck Citation: (2024) 09 MEG CK 0017
  • Coram: H.S. Thangkhiew, J; B. Bhattacharjee
  • Bench: Division Bench
  • Advocates: S. Panthi, S. Sengupta, K. Khan, A.H. Kharwanlang
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