Molje M. Sangma Vs Sam Ricardo R. Marak & Ors.

Meghalaya High Court At Shillong 16 Sep 2024 Contempt Case (C) No. 2 Of 2024 (2024) 09 MEG CK 0034
Bench: Single Bench

Judgement Snapshot

Case Number

Contempt Case (C) No. 2 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

A.G. Momin, L.D. Sangma, S. Dey

Judgement Text

Translate:

H. S. Thangkhiew, J

Mr. S. Dey, learned counsel for the respondents submits that the demarcation has been done, and the order was to be passed on 10.09.2024, but due to a strike in the District Council, the same could not happen.

Accordingly, list this matter on 01.10.2024.

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