Teimonlang Lamare & 4 Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 23 Sep 2024 Writ Petition (C). No. 287 Of 2024 (2024) 09 MEG CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 287 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

W.G.R. Mihsill, Z.E. Nongkynrih

Judgement Text

Translate:

H.S. Thangkhiew, J

As prayed for by Ms. Z.E.Nongkynrih, learned GA, further two weeks’ time is allowed to the State respondents to file the affidavit.

List this matter on 15-10-2024.

Interim order if any, shall continue till the next date.

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