Synjuk Nongrep Tympew Mawshun Society & Anr. Vs National Highways & Infrastructure Development Corporation Ltd. & Ors.

Meghalaya High Court At Shillong 30 Oct 2024 Writ Petition (C). No. 103 Of 2024 (2024) 10 MEG CK 0021
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 103 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

L. Shongwan, Dr. N.Mozika, L.M.D. Marak, S. Sen, R. Colney

Judgement Text

Translate:

H.S. Thangkhiew, J

An additional affidavit has been filed today by the NHIDCL, respondents No. 1 & 2.

Mr. S.Sen, learned GA appearing for the respondents No. 3-11 however submits that he has not received a copy of the same.

Let a copy be made over to learned GA.

List this matter on 11-11-2024.

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