Sheikh Rezaul Islam Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 30 Oct 2024 Writ Petition (C). No. 251 Of 2024 (2024) 10 MEG CK 0024
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 251 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S. Khyriem, K.P. Bhattacharjee, S. Shyam, S.A. Sheikh

Judgement Text

Translate:
Delhi HC
Meera Sawhney & Anr. Vs State & Anr.
28 Oct 2025
Supreme Court
State Election Commission Vs Shakti Singh Barthwal & Anr
28 Oct 2025
From The Blog
High Court rebuke CBDT ITR deadlines
Nov
03
2025

Court News

High Court rebuke CBDT ITR deadlines
Read More
SC: Brother Can Sell Father’s House Even Without Share
Oct
31
2025

Story

SC: Brother Can Sell Father’s House Even Without Share
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2024) 10 MEG CK 0024
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S. Khyriem, K.P. Bhattacharjee, S. Shyam, S.A. Sheikh
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.