H. S. Thangkhiew, J
Mr. A. Kumar, learned Senior counsel assisted by Mr. A. Kharwanlang, learned counsel appearing on behalf of the respondents No. 3-5, prays that he may be allowed two weeks’ further time to file objection on the maintainability by way of an affidavit.
Prayer is allowed.
List this matter on 13th November, 2024.
