Vinay S. Thabah Vs State Of Meghalaya & 2 Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 195 Of 2023 (2024) 11 MEG CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 195 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

P. Shylla, D.K. Dutta, N.D. Chullai, R. Colney

Judgement Text

Translate:

H. S. Thangkhiew, J

Mention has been made on behalf of the arguing counsel for the petitioner who is stated to be unwell for adjournment.

List this matter on 29th January, 2025.

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