Teimonlang Lamare & 4 Ors. Vs State Of Meghalaya & 6 Ors.
Case No: Writ Petition (C) No. 287 Of 2024
Date of Decision: Nov. 26, 2024
Hon'ble Judges: H.S. Thangkhiew, J
Bench: Single Bench
Advocate: W.G.R. Mihsill, N.D. Chullai, R. Colney
Case No: Writ Petition (C) No. 287 Of 2024
Date of Decision: Nov. 26, 2024
Hon'ble Judges: H.S. Thangkhiew, J
Bench: Single Bench
Advocate: W.G.R. Mihsill, N.D. Chullai, R. Colney